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Supreme Court Notifies Revised Timings for Opening of Lawyers' Chambers - (10 Aug 2020)

CIVIL

Supreme Court has extended the number of hours for opening of Lawyers' Chamber Blocks. Lawyers' Chambers will now be opened from 09:30 AM to 05:00 PM (Monday to Friday, except holidays) instead of 10 AM to 4 PM.

Tags : SUPREME COURT   REVISED TIMINGS FOR OPENING OF LAWYERS' CHAMBERS  

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