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Allahabad High Court to Remain Closed from August 12 to August 14 - (10 Aug 2020)

CIVIL

Allahabad High Court has ordered that the Courts will remain closed from August 12, 2020 till August 14, 2020, in light of the increasing number of COVID-19 cases in both Prayagraj and Lucknow.

Tags : ALLAHABAD HIGH COURT   CLOSING OF FUNCTIONING  

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