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Delhi HC Says 'Hindu Resentment' Order of Delhi Police Caused No Prejudice - (10 Aug 2020)

CRIMINAL

Delhi High Court has refused to quash the order of the Special Commissioner of Police, which cited 'resentment among Hindu community in the wake of arrests in Delhi riots cases to advise police officers to exercise due care while making arrests.

Tags : DELHI HIGH COURT   'HINDU RESENTMENT' ORDER  

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