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Bombay HC Disposes of BJP MLA's PIL Against Electricity Inflated Bills - (10 Aug 2020)

ELECTRICITY

Bombay High Court has disposed of a public interest litigation filed by Mangal Prabhat Lodha, President of Bharatiya Janta Party Mumbai Unit against the allegedly inflated electricity bills being generated by power distribution companies all over the city.

Tags : BOMBAY HIGH COURT   INFLATED ELECTRICITY BILLS  

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