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Madras HC Issues Notice on Plea Seeking Notification of Time Table & Procedure for Admission - (10 Aug 2020)

EDUCATION

Madras High Court has issued notices on a Petition seeking a direction upon the State Government to release the time table and procedure for admission under the Right of Children to Free and Compulsory Education Act, 2009, for the academic year 2020-2021.

Tags : MADRAS HIGH COURT   TIME TABLE & PROCEDURE FOR ADMISSION  

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