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Madhya Pradesh High Court Directs Digital Detoxification of Student Accused - (07 Aug 2020)

CRIMINAL

Madhya Pradesh High Court, while granting bail to a 'student' accused, has directed him to perform digital detoxification of himself by not using Whatsapp, Facebook or other Social Media for two months.

Tags : MADHYA PRADESH HIGH COURT   DIGITAL DETOXIFICATION OF STUDENT ACCUSED  

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