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Prime Minister, Shri Narendra Modi Launches Start-Up India Initiative - (18 Jan 2016)

PM, Shri Narendra Modi, has launched Start-up India initiative in New Delhi. Start-ups will be exempted from paying income tax on their profit for the first three years. Moreover Govt. said that three-year tax holiday proposed for startups will be available over a five years window.

Tags : START-UP INDIA INITIATIVE  

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