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SC Asks Maharashtra Govt to Submit Chargesheets & Inquiry Details in Palghar Lynching Case - (07 Aug 2020)

CRIMINAL

Supreme Court has asked the Maharashtra Government to place on record the chargesheets that have been filed in relation to the lynching and consequent death of two Sadhus in Palghar.

Tags : SUPREME COURT   PALGHAR LYNCHING CASE  

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