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Karnataka HC Issues Notice to UGC and Others in Plea Seeking Cancellation of Final Year Exams - (07 Aug 2020)

EDUCATION

Karnataka High Court has issued notice to the respondents in the matter filed by students of the Bangalore Institute of Technology, challenging University Grants Commission Guidelines to conduct final year exams.

Tags : KARNATAKA HIGH COURT   CANCELLATION OF FINAL YEAR EXAMS  

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