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NCLT Delhi Seeks Reply of Bhushan Steel's Monitoring Committee on Policy for Retirement - (07 Aug 2020)

SERVICE

National Company Law Tribunal, Delhi has sought response from the Monitoring Committee of Bhushan Power & Steel Limited in relation to its retirement policy issued to over 200 BPSL employees.

Tags : NATIONAL COMPANY LAW TRIBUNAL   BHUSHAN POWER & STEEL LIMITED  

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