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AP HC Grants Bail to LG Polymers' CEO, 11 Others in Vizag Gas Tragedy - (07 Aug 2020)

ENVIRONMENT

Andhra Pradesh High Court has granted bail to as many as 12 from the management of LG Polymers, including the Chief Executive Officer, accused in connection with the Vizak Gas Leak tragedy.

Tags : ANDHRA PRADESH HIGH COURT   VIZAG GAS TRAGEDY  

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