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Delhi HC Directs DSLSA to Conduct Training Workshop for Jail Superintendents - (06 Aug 2020)

CRIMINAL

Delhi High Court has directed the Member Secretary of the Delhi State Legal Services Authority to conduct a training workshop for the Superintendents, Deputy Superintendents, and Assistant Superintendents, of all the jails in Delhi.

Tags : DELHI HIGH COURT   TRAINING WORKSHOP FOR JAIL SUPERINTENDENTS  

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