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Reserve Bank of India Keeps Lending Rate Unchanged in the Bi-Monthly Monetary Policy - (06 Aug 2020)

BANKING

Reserve Bank of India has come out with the Bi-Monthly Monetary Policy whereby the key lending rate has remained unchanged. The Committee has kept repo rate untouched at 4 per cent; and reverse repo rate at 3.35 per cent while maintaining the accommodative stance.

Tags : RESERVE BANK OF INDIA   BI-MONTHLY MONETARY POLICY  

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