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SC Dismisses Prashant Bhushan's Petition Challenging Registry's Handling of Contempt Complaint - (06 Aug 2020)

CONTEMPT OF COURT

Supreme Court has dismissed the Petition filed by Advocate Prashant Bhushan against Secretary General of Supreme Court alleging procedural irregularities in accepting the Contempt Petition without the sanction of Attorney General.

Tags : SUPREME COURT   PRASHANT BHUSHAN  

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