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Karnataka HC Restrains Centre from Publishing Final EIA Notification till Sep 7 - (06 Aug 2020)

ENVIRONMENT

Karnataka High Court has restrained the Union Ministry of Environment, Forests and Climate Change from publishing the Final Notification based on the Draft Environment Impact Assessment (EIA) notification 2020, till 7th September, 2020.

Tags : KARNATAKA HIGH COURT   PUBLISHING FINAL EIA NOTIFICATION  

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