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Delhi HC Issues Notice in Plea Moved by Mahua Moitra Against Summons Issued in Defamation Case - (06 Aug 2020)

CRIMINAL

Delhi High Court has issued notice to State Government and Zee Media Corporation in a plea moved by Mahua Moitra, seeking the quashing of a summoning order passed by the trial court in a defamation case filed against her by Zee Media.

Tags : DELHI HIGH COURT   MAHUA MOITRA  

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