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Supreme Court Refuses to Stay Investigation Against Rhea Chakraborty - (05 Aug 2020)

CRIMINAL

Supreme Court has refused to grant a stay in the Bollywood actress Rhea Chakraborty's plea seeking transfer of First Information Report filed against her from Patna to Mumbai and the stay on the investigation by the Bihar police on the allegations of Sushant Singh Rajput's father that she abetted suicide of his actor son.

Tags : SUPREME COURT   RHEA CHAKRABORTY  

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