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TDSAT Rejects TRAI Plea to Change Airtel, VIL Interim Order - (05 Aug 2020)

MEDIA AND COMMUNICATION

Telecom Disputes Settlement & Appellate Tribunal (TDSAT) has rejected the plea of Telecom Regulator of India to change its interim order to note that its probe into Vodafone Idea and Airtel’s premium plans was not triggered by Reliance Jio Infocomm’s complaint.

Tags : TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL   TELECOM REGULATORY AUTHORITY OF INDIA  

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