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SC Extends Term of Judicial Member of Delhi State Consumer Dispute Redressal Commission - (05 Aug 2020)

SERVICE

Supreme Court has extended the term of Mr. O.P. Gupta, a judicial member of the Delhi State Consumer Disputes Redressal Commission, pursuant to the application filed by the Delhi State and District Consumer Courts Practitioner's Welfare Association.

Tags : SUPREME COURT   TERM OF JUDICIAL MEMBER  

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