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Karnataka High Court Directs Expert Committee to Supervise Hospitals - (05 Aug 2020)

CIVIL

Karnataka High Court has directed the State Level Expert Committee constituted as per directions of the Supreme Court to monitor/supervise COVID-19 hospitals and facilities in the State, to submit its detailed protocol or standard operating procedure which shall be followed to carry out its functions.

Tags : KARNATAKA HIGH COURT   SUPERVISION OF HOSPITALS  

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