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Delhi HC Rejects Scriptwriters Plea for Injunction on Release of Film Lootcase on Hotstar - (05 Aug 2020)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has reaffirmed that there can be no Copyright in an idea/ theme. The Court has refused to pass an injunction order, restraining the release of Film 'Lootcase' on Hotstar, hours before its scheduled release on 31st July, 2020.

Tags : DELHI HIGH COURT   LOOTCASE FILM  

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