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Bombay High Court Criticises BJP City Chief Over Banner Appeals in Newspapers - (14 Aug 2015)

Bombay High Court has criticised public appeal published by BJP City Chief Ashish Shelar to party workers not to put up illegal banners and hoardings in two "lesser read" newspapers.

Tags : BOMBAY HIGH COURT  BJP CITY CHIEF ASHISH SHELAR  BANNER APPEALS IN NEWSPAPERS  

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