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Delhi HC Directs Delhi Govt to Fix Dates for Bidding Process for CM Advocates Welfare Scheme - (04 Aug 2020)

COMMERCIAL

Delhi High Court has directed the Delhi Government to comply with its order wherein the said Government was directed to start the tender process for the Chief Minister Advocates Welfare Scheme by fixing the opening and closing dates for submitting financial bids before 7th August, 2020.

Tags : DELHI HIGH COURT   BIDDING PROCESS FOR CM ADVOCATES WELFARE SCHEME  

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