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Delhi HC Directs Delhi Police to File Consolidated Chart of FIRs Lodged Against Foreign Nationals - (04 Aug 2020)

CRIMINAL

Delhi High Court has issued notice to the Delhi police in two fresh petitions moved by foreign nationals related to Tablighi Jamaat event to form a consolidated chart of all the First Information Reports filed in this regard.

Tags : DELHI HIGH COURT   TABLIGHI JAMAAT  

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