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SC Orders Status Quo on Release of Shivinder Mohan Singh in ED's Challenge - (04 Aug 2020)

CRIMINAL

Supreme Court has ordered status quo on the release of former Fortis Healthcare promoter Shivinder Mohan Singh in a challenge made by the Enforcement Directorate against the order of Delhi High Court granting him bail.

Tags : SUPREME COURT   SHIVINDER MOHAN SINGH  

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