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Madras HC Passes Interim Order Allowing Advocates to Apply to Post of DRT Presiding Officer - (04 Aug 2020)

CIVIL

Madras High Court has permitted lawyers to apply for the post of Presiding Officer of the Debt Recovery Tribunal, as notified vacant by the Central Government on 23rd June, 2020.

Tags : MADRAS HIGH COURT   ADVOCATES TO APPLY TO POST OF DRT PRESIDING OFFICER  

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