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NGT Directs Union Govt. to Control Noise Pollution At Manufacturing and Delivery Points of Vehicles - (18 Jan 2016)

National Green Tribunal (NGT), in Pune, has directed Union Government to ensure that noise generated by vehicle horns and modified silencers was controlled at manufacturing and delivery points of vehicles and aptly regulated by Regional Transport Office (RTO) authorities when they were on road.

Tags : NATIONAL GREEN TRIBUNAL   UNION GOVERNMENT   NOISE POLLUTION  

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