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Madras HC Directs Re-Postmortem in Custodial Death Case Where Autopsy Completed in Night Hours - (04 Aug 2020)

CRIMINAL

Madras High Court has directed the postmortem of a farmer in the Tenkasi district of the State, alleged to be a victim of custodial torture, to be conducted again, the postmortem having been earlier completed in night hours in violation of the set norms.

Tags : MARAS HIGH COURT   RE-POSTMORTEM   CUSTODIAL DEATH  

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