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Allahabad HC Seeks Implementation of SC Order for Supply of Food to Children, Lactating Women - (04 Aug 2020)

CIVIL

Allahabad High Court has sought an update from the Union Ministry of Women & Child Development regarding their policy for providing nutritional food to the children and nursing and lactating mothers amid the COVID crisis.

Tags : ALLAHABAD HIGH COURT   SUPPLY OF FOOD TO CHILDREN   LACTATING WOMEN  

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