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Madras HC Restrains Youtuber from Posting Defamatory Content Against Tamil News Channel News 18 - (31 Jul 2020)

MEDIA AND COMMUNICATION

Madras High Court has granted interim relief to News 18 Tamil Nadu which was aggrieved by a "vitriolic attack" on its reputation by YouTuber Maridhas, who has accused the channel and its senior officials of religious bias.

Tags : MADRAS HIGH COURT   DEFAMATORY CONTENT AGAINST TAMIL NEWS CHANNEL NEWS 18  

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