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SC Issues Notices in Plea for Alternative Solutions to Protect Crops Without Killing Wild Animals - (31 Jul 2020)

ENVIRONMENT

Supreme Court has issued notices to States of Bihar, Himachal Pradesh, Kerala, among others in a plea seeking action against the indiscriminate use of snares, traps etc to save standing crops from wildlife attack, which often leads to the death of animals.

Tags : SUPREME COURT   PROTECT CROPS WITHOUT KILLING WILD ANIMALS  

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