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Delhi HC Allows Delhi Police to Conduct Investigation Against Foreign Nationals Related to Tablighi J - (31 Jul 2020)

CRIMINAL

Delhi High Court has allowed Delhi Police to carry out investigation pursuant to notices issued under section 41A of the Criminal Procedure Code, 1973 against foreign nationals related to Tablighi Jamaat event who are stuck in Kolkata.

Tags : DELHI HIGH COURT   TABLIGHI JAMAAT  

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