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NGT to UP and Uttarakhand: Identify Industries Seriously Polluting Ganga - (18 Jan 2016)

National Green Tribunal (NGT) has directed Uttar Pradesh and Uttarakhand Governments to identify seriously polluting industries located on banks of Ganga and apprise it about quantity and quality of discharge generated by them in the river.

Tags : NATIONAL GREEN TRIBUNAL   UTTAR PRADESH AND UTTARAKHAND GOVERNMENTS   GANGA  

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