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NGT Orders to Pay Compensation to the Family of 19 Year Old Who Died Due to Leaked Coal-Gas Pipeline - (31 Jul 2020)

ENVIRONMENT

National Green Tribunal has ordered the Greater Calcutta Gas Supply Corporation Limited to pay Rs. 64 lakhs as compensation for the death of a 19 year old who died due to suffocation resulting from leakage of gas from a crack in the pipeline of the GCGSCL, laid underground just behind the window of the room where the deceased had died.

Tags : NATIONAL GREEN TRIBUNAL   19 YEAR OLD WHO DIED DUE TO LEAKED COAL-GAS PIPELINE  

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