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Delhi HC Dismisses PIL Challenging Delhi Govt.'s "Freebie Policy" Of Electricity, Water Subsidies - (31 Jul 2020)

CIVIL

Delhi High Court has dismissed with costs a Public Interest Litigation challenging the Delhi Government's grant of electricity and water concessions, and other "freebie policies", to the residents in the National Capital Territory.

Tags : DELHI HIGH COURT   “FREEBIE POLICY" OF ELECTRICITY   WATER SUBSIDIES  

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