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Madhya Pradesh HC Asks Indian Railways to Re-Prioritize Lower Berth Allotment - (31 Jul 2020)

CIVIL

Madhya Pradesh High Court has asked Indian Railways to consider re-prioritising the lower berth allotment by giving the highest priority to pregnant women, then to senior citizens and thereafter to the VVIPs.

Tags : MADHYA PRADESH HIGH COURT   RE-PRIORITIZE LOWER BERTH ALLOTMENT  

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