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Delhi HC Directs DU to Submit Data on Phases of Mock Tests - (31 Jul 2020)

EDUCATION

Delhi High Court has directed the Delhi University to submit the complete data from both the phases of the mock tests to satisfy the court of its preparedness, noting that only 8% of the total students who have registered for online exams could actually complete the first mock test.

Tags : DELHI HIGH COURT   DATA ON PHASES OF MOCK TESTS  

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