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Bombay HC Grants Emergency Parole to Murder Convict - (31 Jul 2020)

CRIMINAL

Bombay High Court has granted emergency parole of 45 days to Asha Tayade, who was convicted of murder and sentenced to life, serving her term at Yerwada Prison, Pune.

Tags : BOMBAY HIGH COURT   EMERGENCY PAROLE TO MURDER CONVICT  

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