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#New Education Policy 2020 : More Focus on Vocational Studies in School-Level - (30 Jul 2020)

EDUCATION

Central Government has stated that every child shall learn at least one vocation by sampling of vocational crafts, such as carpentry, electric work, metal work, etc., as decided by States and local communities during Grades 6-8.

Tags : CENTRAL GOVERNMENT   VOCATIONAL STUDIES  

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