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#New Education Policy 2020 : No Hard Separation of Streams for Students - (30 Jul 2020)

EDUCATION

Central Government has notified that there will be no hard separation among ‘curricular’, ‘extracurricular’, or ‘co-curricular’, among ‘arts’, ‘humanities’, and ‘sciences’, or between ‘vocational’ or ‘academic’ streams.

Tags : CENTRAL GOVERNMENT   HARD SEPARATION OF STREAMS  

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