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#New Education Policy 2020 : New Pedagogical and Curricular Structure - (30 Jul 2020)

EDUCATION

Government has changed 10+2 structure in school education with a new pedagogical and curricular restructuring of 5+3+3+4 covering ages 3-18. In the new 5+3+3+4 structure, a strong base of Early Childhood Care and Education (ECCE) from age 3 is also included.

Tags : CENTRAL GOVERNMENT   PEDAGOGICAL AND CURRICULAR STRUCTURE  

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