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Karnataka HC: Non-Compliance of SOP Should Not be Ground to Prohibit Candidate from Writing Exam - (30 Jul 2020)

DIRECT TAXATION

Central Board of Direct Taxes ( CBDT ) has extended the due date of filing Income Tax Returns for the Financial Year 2018-19 to 30th September 2020.

Tags : CENTRAL BOARD OF DIRECT TAXES   INCOME TAX RETURNS  

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