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Supreme Court Disposes Habeas Corpus Plea of Professor Soz - (30 Jul 2020)

CRIMINAL

Supreme Court disposes of Prof. Saifuddin Soz's habeas corpus plea against the Government of Jammu and Kashmir's detention order, in view of J&K Home Department's Affidavit which claims that Prof. Soz had never been placed under detention in the first place.

Tags : SUPREME COURT   PROFESSOR SAIFUDDIN SOZ  

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