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SC Warns to Initiate Contempt Proceedings Against IIT Bombay for Backing Out of Smog Tower Project - (30 Jul 2020)

CONTEMPT OF COURT

Supreme Court has warned to initiate contempt proceedings upon learning that the Indian Institute of Technology, Bombay (IIT Bombay) had backed out from completing the Smog Tower project which would help Delhi fight its pollution crisis.

Tags : SUPREME COURT   SMOG TOWER PROJECT  

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