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Delhi HC Directs Delhi Govt to Release Grant for Payment of Salaries of Resident Doctors - (29 Jul 2020)

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Delhi High Court has directed the Delhi Government to issue grant in aid to the North Delhi Municipal Corporation within 15 days for the payment of stipends to the resident doctors working in the hospitals run by North Delhi Municipal Corporation.

Tags : DELHI HIGH COURT   PAYMENT OF SALARIES TO RESIDENT DOCTORS  

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