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Delhi HC Directs Govt to Submit Report Against Buildings on Ensuring Seismic Structure Stability - (29 Jul 2020)

CIVIL

Delhi High Court has directed the municipal bodies as well as the Delhi Government to submit a report stating that steps they have taken to ensure that buildings in Delhi are complying with the norms laid down for seismic stability structures.

Tags : DELHI HIGH COURT   SEISMIC STRUCTURE STABILITY  

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