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Karnataka HC Dismisses Challenge Against Karnataka Epidemic Diseases Ordinance 2020 - (29 Jul 2020)

CIVIL

Karnataka High Court has dismissed a Petition challenging the 'The Karnataka Epidemic Diseases Ordinance, 2020’; promulgated to protect all officials engaged in COVID-19 duty, from physical harm.

Tags : KARNATAKA HIGH COURT   KARNATAKA EPIDEMIC DISEASES ORDINANCE 2020  

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