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SC Dismisses Plea to Remove Former UP DGP from Commission Probing Vikas Dubey Encounter - (29 Jul 2020)

CRIMINAL

Supreme Court has dismissed two Petitions which sought to remove K L Gupta, former Director-General of Police of Uttar Pradesh, from the Supreme Court-appointed inquiry commission to probe into the genuineness of the encounter killing of gangster, Vikas Dubey.

Tags : SUPREME COURT   VIKAS DUBEY ENCOUNTER  

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