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Bombay HC Directs Nanavati Hospital to Submit Report Regarding Varavara Rao's Health - (29 Jul 2020)

CIVIL

Bombay High Court has directed Nanavati Hospital to submit a report on Varvara Rao's health and the line of treatment being given to the 81-year-old Telugu poet and literary critic, who recently tested positive for COVID-19.

Tags : BOMBAY HIGH COURT   VARAVARA RAO  

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