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Punjab and Haryana HC Grants 10-Day Deadline for Centre over Operation of International Flights - (18 Jan 2016)

Punjab and Haryana High Court has granted 10 days’ time to Centre to respond to ensure operation of international flights from Chandigarh International Airport at the earliest.

Tags : PUNJAB AND HARYANA HIGH COURT   CENTRE   CHANDIGARH INTERNATIONAL AIRPORT  

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